Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(17) in The Central Electricity Authority (Technical Standards for Connectivity to the Grid) Regulations, 2007 (17)" Interconnection point" means a sub-station or switchyard at which point the interconnection is established between the requester and the grid;
