Calcutta High Court (Appellete Side)
Utpal Ganguli vs Unknown on 22 April, 2022
Author: Debangsu Basak
Bench: Debangsu Basak
CRM (DB) 1060 of 2022 22.04.2022
Sl. 82 In Re: - An application for cancellation of bail under Section 439 Court No.29 (2) of the Code of Criminal Procedure. Suvayan And In the matter of: Utpal Ganguli ....petitioner.
Mr. Jayanta Mitra ... for the petitioner.
Mr. Rudradipta Nandy ...for the State.
Petitioner will serve a copy of the application on the opposite party and file an affidavit-of-service to such effect on the next date.
List this application on May 5, 2022.
(Debangsu Basak, J.) (Bibhas Ranjan De, J.) 2