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Calcutta High Court (Appellete Side)

Utpal Ganguli vs Unknown on 22 April, 2022

Author: Debangsu Basak

Bench: Debangsu Basak

                                     CRM (DB) 1060 of 2022
22.04.2022

Sl. 82 In Re: - An application for cancellation of bail under Section 439 Court No.29 (2) of the Code of Criminal Procedure. Suvayan And In the matter of: Utpal Ganguli ....petitioner.

Mr. Jayanta Mitra ... for the petitioner.

Mr. Rudradipta Nandy ...for the State.

Petitioner will serve a copy of the application on the opposite party and file an affidavit-of-service to such effect on the next date.

List this application on May 5, 2022.

(Debangsu Basak, J.) (Bibhas Ranjan De, J.) 2