Delhi High Court - Orders
M/S Evalueserve Sez (Gurgaon) Pvt. Ltd vs The National Commission For Minorities ... on 20 April, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~123
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9612/2019
M/S EVALUESERVE SEZ (GURGAON) PVT. LTD. ..... Petitioner
Through: None.
versus
THE NATIONAL COMMISSION FOR MINORITIES AND ANR.
..... Respondents
Through: Ms. Kunjala Bhardwaj, Adv. for Mr.
Kirtiman Singh, CGSC
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 20.04.2022 CM APPL. 19136/2022 (Delay) Bearing in mind the disclosures made, the application for condonation of delay is allowed.
The application stands disposed of.
YASHWANT VARMA, J.
APRIL 20, 2022/neha Signature Not Verified Digitally Signed By:NEHA Signing Date:22.04.2022 12:19:16