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Delhi High Court - Orders

M/S Evalueserve Sez (Gurgaon) Pvt. Ltd vs The National Commission For Minorities ... on 20 April, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~123
                          *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       W.P.(C) 9612/2019
                                  M/S EVALUESERVE SEZ (GURGAON) PVT. LTD. ..... Petitioner
                                               Through: None.

                                                     versus

                                  THE NATIONAL COMMISSION FOR MINORITIES AND ANR.
                                                                           ..... Respondents
                                               Through: Ms. Kunjala Bhardwaj, Adv. for Mr.
                                                        Kirtiman Singh, CGSC

                                  CORAM:
                                  HON'BLE MR. JUSTICE YASHWANT VARMA
                                               ORDER

% 20.04.2022 CM APPL. 19136/2022 (Delay) Bearing in mind the disclosures made, the application for condonation of delay is allowed.

The application stands disposed of.

YASHWANT VARMA, J.

APRIL 20, 2022/neha Signature Not Verified Digitally Signed By:NEHA Signing Date:22.04.2022 12:19:16