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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1) in Tamil Nadu Compulsory Censorship of Film Publicity Materials Act, 1987

(1)No person shall display or cause to be displayed in the lobby of a cinema house or outside the cinema, house or in any place open to public view, whether such place is public of private, any publicity material without obtaining a certificate of publicity materials censorship in respect of such publicity material.