Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] Union of India - Subsection Section 25(6) in The Insurance Regulatory And Development Authority (Registration Of Indian Insurance Companies) Regulations, 2000 (6)If it is considered necessary, the enquiry officer may ask the Authority to appoint a presenting officer to present its case.
