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Supreme Court - Daily Orders

Bhuru (D) Thr Lrs vs Rajender Bansal on 24 January, 2017

Bench: A.K. Sikri, N.V. Ramana

                                        IN THE SUPREME COURT OF INDIA
                                        CIVIL APPELLATE JURISDICTION

                                      REVIEW PETITION (CIVIL) NO. 77 OF 2017

                                                       IN

                                        CIVIL APPEAL NO. 8194 OF 2016


                         BHURU (D) THR LRS AND ORS.                         PETITIONER(S)

                                                            VERSUS

                         RAJENDER BANSAL AND ORS.                          RESPONDENT(S)

                                                    O R D E R

Delay condoned.

Application for hearing in open Court is rejected. The instant review petition is filed against the order dated 18.10.2016 whereby the aforementioned civil appeal was dismissed.

We have carefully gone through the review petition and the connected papers. We find no error much less apparent in the order impugned. The review petition is, accordingly, dismissed.

......................J. [A.K. SIKRI] ......................J. [N.V. RAMANA] Signature Not Verified Digitally signed by NEW DELHI;

SWETA DHYANI Date: 2017.01.25 16:31:17 IST JANUARY 24, 2017 Reason: CHAMBER MATTER SECTION IV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 77/2017 in C.A. No. 8194/2016 BHURU (D) THR LRS AND ORS Petitioner(s) VERSUS RAJENDER BANSAL AND ORS Respondent(s) (With appln.(s) for hearing in open Court an c/delay in filing review petition) Date : 24/01/2017 This petition was circulated today. CORAM :

HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE N.V. RAMANA By Circulation UPON perusing papers the Court made the following Delay condoned.
Application for hearing in open Court is rejected. The review petition is dismissed in terms of the signed order.


    (SWETA DHYANI)                     (MALA KUMARI SHARMA)
        SR.P.A                            COURT MASTER
(Signed order is placed on the file)