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State of Madhya Pradesh - Section

Section 54 in The M.P. Shops and Establishments Act, 1958

54. Maintenance of registers and records and display of notices.

- Subject to the general or special orders of the Government an employer shall maintain or cause to be maintained such registers and records and display on the establishment such notice, as may be prescribed. All such registers and records shall be kept on the premises of the establishment to which they relate.