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[Cites 0, Cited by 6] [Entire Act]

Union of India - Section

Section 31 in The Industries (Development And Regulation) Act, 1951

31. Application of other laws not barred .-

The provisions of this Act shall be in addition to and not, save as otherwise expressly provided in this Act, in derogation of any other Central Act for the time being in force, relating to any of the scheduled industries.