Jammu & Kashmir High Court
Lal Chand & Ors vs Ut Of J & K & Anr on 20 February, 2023
Sr.No. 70
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRM (M) No. 308/2022
Lal Chand & Ors. ....Petitioner/Appellant(s)
Through :- Mr. Sahil Bhardwaj, Advocate
V/s
UT of J & K & Anr. ....Respondent(s)
Through :- None
Coram: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
ORDER
20.02.2023 There is no representation on behalf of the respondents. This Court is informed that Mr. Eishaan Dadhichi, learned GA appears for District Kishtwar. He is directed to file reply to this petition within four weeks' time, with an advance copy to the counsel opposite.
List again on 17.04.2023.
Meanwhile, Registry to reflect the name of Mr. Eishaan Dadhichi, GA as counsel for the respondents in the next cause list.
(MA Chowdhary) Judge Jammu:
20.02.2023 Manan