Chattisgarh High Court
Pragatisheel Engineering Shramik ... vs Simplex Engineering And Foundry Works ... on 6 December, 2018
Bench: Ajay Kumar Tripathi, Parth Prateem Sahu
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
MCC No. 929 of 2018
Pragatisheel Engineering Shramik Sangh Labour Camp, Jamul, District Durg,
Chhattisgarh.
---- Applicant
Versus
1. Simplex Engineering and Foundry Works Unit-II, Bhilai, District Durg (C.G.)
2. The State Industrial Court M.P. HIG-16 Shankar Nagar, Raipur, M.P. now
Chhattisgarh.
---- Respondents
For Applicant : Shri Goutam Khetrapal, Advocate.
Hon'ble Shri Ajay Kumar Tripathi, Chief Justice Hon'ble Shri Justice Parth Prateem Sahu Order on Board Per Ajay Kumar Tripathi, Chief Justice 06.12.2018
1. Heard counsel for the Applicant.
2. For the reasons indicated in the petition for restoration, WA No. 428 of 2016 is restored to its original number.
Sd/- Sd/-
(Ajay Kumar Tripathi) (Parth Prateem Sahu)
Chief Justice Judge
Brijmohan