Supreme Court - Daily Orders
Preeti Jain vs Kunal Jain on 29 August, 2016
Bench: Anil R. Dave, L. Nageswara Rao
ITEM NO.26 COURT NO.2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).23724-23725/2016
(Arising out of impugned final judgment and order dated 27/05/2016
in CWP No.224/2016 and dated 13/07/2016 in CRP No.88/2016 passed
by the High Court Of Rajasthan At Jaipur)
PREETI JAIN Petitioner(s)
VERSUS
KUNAL JAIN & ANR Respondent(s)
(With appln.(s) for exemption from filing O.T.)
Date : 29/08/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Arjun Garg,Adv.
For Respondent(s) Mr. Sushil Kumar Jain,Sr.Adv.
Ms. Christi Jain,Adv.
For Ms. Pratibha Jain,Adv.
UPON hearing the counsel the Court made the following
O R D E R
We do not find any merit in these petitions. The special leave petitions are, accordingly, dismissed.
Pending application, if any, stands disposed of.
(Sarita Purohit) (Sneh Bala Mehra)
Court Master Assistant Registrar
Signature Not Verified
Digitally signed by
SARITA PUROHIT
Date: 2016.08.30
16:47:10 IST
Reason: