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Himachal Pradesh High Court

State Of H.P. vs . Yudhbir Singh Rajput on 25 May, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

State of H.P. Vs. Yudhbir Singh Rajput Arb. Case No. 40 of 2022 25.5.2022 Present: Mr. Rajinder Dogra, Senior Additional .

Advocate General with Mr. Vinod Thakur, Additional Advocate General and Mr. Rajat Chauhan, Law Officer, for the petitioner­ State.

Mr. Arjun Lal and Mr. Vikas Rajput, Advocates, for the respondent.

As prayed for, list on 27.5.2022.

(Tarlok Singh Chauhan) r Judge May 25, 2022 kalpana ::: Downloaded on - 26/05/2022 20:05:38 :::CIS