Himachal Pradesh High Court
State Of H.P. vs . Yudhbir Singh Rajput on 25 May, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
State of H.P. Vs. Yudhbir Singh Rajput Arb. Case No. 40 of 2022 25.5.2022 Present: Mr. Rajinder Dogra, Senior Additional .
Advocate General with Mr. Vinod Thakur, Additional Advocate General and Mr. Rajat Chauhan, Law Officer, for the petitioner State.
Mr. Arjun Lal and Mr. Vikas Rajput, Advocates, for the respondent.
As prayed for, list on 27.5.2022.
(Tarlok Singh Chauhan) r Judge May 25, 2022 kalpana ::: Downloaded on - 26/05/2022 20:05:38 :::CIS