Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 90 in Indian Lunacy Act, 1912 90. Saving of liability of relatives to maintain lunatic. - The liability of any relative or person to maintain any lunatic shall not be taken away or affected by any provision contained in this Act.
