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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of West Bengal - Subsection

Section 50(1)(b) in The West Bengal Housing Industry Regulation Act, 2017

(b)act, for or on behalf of any person or organisation in connection with any specific proceeding or transaction or negotiation or a case to which the Authority is a party and with respect to which the Chairperson or Judicial Member or Technical or Administrative Member had before cessation of office, acted for or provided advice to, the Authority;