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State of Maharashtra - Section

Section 88 in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

88. Security for costs.

- The petitioner shall enclose with the petition a Government Treasury receipt showing that a deposit of Rupees five hundred or such lesser amount as the Commissioner may direct has been made by him either in a Government Treasury or in the Reserve Bank of India in favour of the Commissioner as security for the costs of the petition.