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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(7)(d) in Rajasthan Petroleum State and Subordinate Service Rules, 2012

(d)"Permanently incapacitated" means a person who is covered under the definition of the term "person with disabilities" as provided in the Person with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 (Central Act No. 1 of 1996).