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[Cites 0, Cited by 0] [Section 16(7)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(7)(c) in The Foreigners Order, 1948

(c)"sign" includes, in respect of a visitor who is unable to write, the marking of a thumb impression or other mark by means of which he is accustomed to attest a document; and