Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(19) in Maharashtra Money-Lending (Regulation) Act, 2014 (19)[ "recognized language " means Marathi, Gujarati, Hindi or any other language recognized by the Government ;] [Clause (19) was substituted by Mah. 23 of 2014, s.2 (b).]
