Bombay High Court
Gokul @ Mahakal Balu Gore vs The State Of Maharashtra And Others on 1 November, 2023
Author: R.G. Avachat
Bench: R.G. Avachat
(1) crwp1325.23
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
920 CRIMINAL WRIT PETITION NO.1325 OF 2023
GOKUL @ MAHAKAL BALU GORE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
Mr.P.P. Dawalkar, Advocate for the petitioner.
Mr.A.R. Kale, APP for the respondent/State.
CORAM : R.G. AVACHAT &
KISHORE C. SANT, JJ.
DATED : 01.11.2023 PC :- 01. Heard for some time.
02. Issue notice to the respondents, returnable on 13.12.2023. Learned APP waives service of notice for all the respondents.
[KISHORE C. SANT, J.] [R.G. AVACHAT, J.] snk/2023/NOV23/crwp1325.23 ::: Uploaded on - 02/11/2023 ::: Downloaded on - 02/11/2023 17:02:41 :::