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Bombay High Court

Gokul @ Mahakal Balu Gore vs The State Of Maharashtra And Others on 1 November, 2023

Author: R.G. Avachat

Bench: R.G. Avachat

                                         (1)                            crwp1325.23

                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              BENCH AT AURANGABAD

                    920 CRIMINAL WRIT PETITION NO.1325 OF 2023

                            GOKUL @ MAHAKAL BALU GORE
                                      VERSUS
                       THE STATE OF MAHARASHTRA AND OTHERS

Mr.P.P. Dawalkar, Advocate for the petitioner.
Mr.A.R. Kale, APP for the respondent/State.

                                         CORAM    :        R.G. AVACHAT &
                                                           KISHORE C. SANT, JJ.
                                         DATED    :        01.11.2023
PC :-

01.               Heard for some time.


02. Issue notice to the respondents, returnable on 13.12.2023. Learned APP waives service of notice for all the respondents.

[KISHORE C. SANT, J.] [R.G. AVACHAT, J.] snk/2023/NOV23/crwp1325.23 ::: Uploaded on - 02/11/2023 ::: Downloaded on - 02/11/2023 17:02:41 :::