Section 223(d) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006
(d)the record of the medical examination referred to in sub-clause (i) or sub-clause (ii) of clause (a) of every building worker employed by him is maintained in a register in Form XII under Schedule XIII to these rules and such register shall be made available to the Inspector having jurisdiction, on demand; and
