Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 94(3)] [Section 94] [Entire Act]

State of Uttar Pradesh - Subsection

Section 94(3)(i) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(i)Executive Engineer (Public Works Department) to be nominated in this behalf by the Superintending Engineer of the concerned circle;