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State of Madhya Pradesh - Section

Section 147 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

147. Broadcast Talk.

- No member of the service or officer or servant of a Market Committee shall participate in a Radio Broadcast except with the previous sanction of the Market Committee. No such sanction shall be required if such broadcast is of purely literary, artistic, or scientific character.