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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Greater Bengaluru City Corporation -

Section 6(1)(k) in Bangalore Metropolitan Region Development Authority Act, 1985

(k)[ the Director of Town and Country Planning, Government of Karnataka; [Substituted by Act 5 of 2017 w.e.f. 04.01.2017.]