Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(1)(d) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002 (d)In all cases to the concerned Tehsildar who shall tile his report within 15 days of the receipt of the notice :