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State of Jharkhand - Section

Section 22 in Jharkhand Agricultural Produce Markets Act, 2000

22. Responsibilities of the Chairman of Market Committee.

(1)The Chairman shall conduct all correspondence in the name of the Committee, and shall be responsible for the maintenance of all records and accounts, for the punctual and correct submission of prescribed reports and accounts and for custody of all money not deposited into the Government treasury or the State Bank of India.
(2)He shall keep a minute book in which shall be entered the proceeding of every meeting of the Committee signed by himself.