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Supreme Court - Daily Orders

Commissioner Of Income Tax, Sambalpur vs Kamaljeet Singh Ahluwalia (Dead) on 18 August, 2025

     ITEM NO.44                          COURT NO.5                 SECTION XI-A

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   14344/2017

     [Arising out of impugned final judgment and order dated 31-08-2016
     in WPC No. 1199/2015 passed by the High Court of Orissa at Cuttack]

     COMMISSIONER OF INCOME TAX, SAMBALPUR                           Petitioner(s)

                                                VERSUS

     KAMALJEET SINGH AHLUWALIA (DEAD) & ORS.                         Respondent(s)

     IA No. 16438/2024 - APPLICATION FOR ABATEMENT
     IA No. 16646/2024 - APPLICATION FOR CONDONATION OF DELAY IN FILING
     THE APPLICATION FOR SETTING ASIDE THE ABATEMENT
     IA No. 8962/2024 - APPLICATION FOR SUBSTITUTION

     Date : 18-08-2025 This matter was called on for hearing today.

     CORAM :
                         HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                         HON'BLE MR. JUSTICE R. MAHADEVAN

     For Petitioner(s) :Mr. N Venkataraman, A.S.G.
                        Mr. Rupesh Kumar, Sr. Adv.
                         Mr. Raj Bahadur Yadav, AOR
                        Mr. Annirudh Sharma Ii, Adv.
                        Mr. Prashant Singh Ii, Adv.
                        Mr. Siddharth Sinha, Adv.

     For Respondent(s) : M/S. Aura & Co., AOR

                         UPON hearing the counsel the Court made the following
                                             O R D E R

List on 10.11.2025.

(NEETU SACHDEVA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by NEETU SACHDEVA Date: 2025.08.19 17:30:13 IST Reason: