Supreme Court - Daily Orders
Commissioner Of Income Tax, Sambalpur vs Kamaljeet Singh Ahluwalia (Dead) on 18 August, 2025
ITEM NO.44 COURT NO.5 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14344/2017
[Arising out of impugned final judgment and order dated 31-08-2016
in WPC No. 1199/2015 passed by the High Court of Orissa at Cuttack]
COMMISSIONER OF INCOME TAX, SAMBALPUR Petitioner(s)
VERSUS
KAMALJEET SINGH AHLUWALIA (DEAD) & ORS. Respondent(s)
IA No. 16438/2024 - APPLICATION FOR ABATEMENT
IA No. 16646/2024 - APPLICATION FOR CONDONATION OF DELAY IN FILING
THE APPLICATION FOR SETTING ASIDE THE ABATEMENT
IA No. 8962/2024 - APPLICATION FOR SUBSTITUTION
Date : 18-08-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE R. MAHADEVAN
For Petitioner(s) :Mr. N Venkataraman, A.S.G.
Mr. Rupesh Kumar, Sr. Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Annirudh Sharma Ii, Adv.
Mr. Prashant Singh Ii, Adv.
Mr. Siddharth Sinha, Adv.
For Respondent(s) : M/S. Aura & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 10.11.2025.
(NEETU SACHDEVA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by NEETU SACHDEVA Date: 2025.08.19 17:30:13 IST Reason: