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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(a) in The Light Diesel Oil (Fixation of Ceiling Prices) Order, 1973

(a)enter, inspect, or break open and search any place or premises, vehicle or vessel which he has reason to believe has been or is being used for the contravention of this Order, and