Madhya Pradesh High Court
Smt. Shamim Bee vs Mo. Wajid on 16 April, 2018
1 M.P.No.1948/2018 (Smt.Shamim Bi Vs. Mohd.Wajid and others) Indore : Dated 16.4.2018 Shri Shyam Sunder Shukla, learned counsel for the petitioner. Learned counsel for the petitioner seeks leave of the Court to file appropriate application to provide the name of Bank by defendants through Court.
Accordingly, this petition is dismissed as withdrawn with the aforesaid liberty.
(Rohit Arya) Judge Patil Digitally signed by Shailesh Patil Date: 2018.04.16 18:18:03 +05'30'