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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(iii) in The U.P. Contract Labour (Regulation Abolition) Rules, 1975

(iii)if he has been or is convicted of offence which, in the opinion of the State Government, involves moral turpitude.