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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(7)(d) in Tamil Nadu Fire Service Rules, 1990

(d)take charge and be responsible for all appliances, stores, equipments, etc., issued to the fire station and submit a report to his superior officers as to the correctness or otherwise of such articles taken charge of. He shall submit a requisition to his superior officers for the requirements of their fire station as and when necessary;