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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Goa - Subsection

Section 9(1)(b) in The Goa, Daman and Diu Registration of Tourist Trade Act, 1982

(b)if the hotel-keeper has been declared an insolvent by a Court of competent jurisdiction and has not been discharged;