Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Calcutta High Court

M/S. Mahendra Perfumery Works vs The Assistant Controller Of Patent & ... on 18 August, 2010

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                             AID No. 5 of 2009
                     IN THE HIGH COURT AT CALCUTTA
                              ORIGINAL SIDE


                                 M/S. MAHENDRA PERFUMERY WORKS
                                                           Versus
              THE ASSISTANT CONTROLLER OF PATENT & DESIGNS & ANR.

    BEFORE:
    The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

    Date : 18th August, 2010.

                                         Appearance:
                                         Mr. Satyabrata Chakraborty, Adv.
                                         For the petitioner.
                                         Mr. Tarun Aich, Adv.
                                         For the respondent no.2.

The Court :- Time to file affidavit-in-reply is extended by two weeks from date as prayed for by the learned Advocate for the petitioner.

Let the matter be listed on September 9, 2010 as jointly prayed for by the learned Advocates for the parties.

(GIRISH CHANDRA GUPTA, J.) ss.

A.R.(CR).