Calcutta High Court
M/S. Mahendra Perfumery Works vs The Assistant Controller Of Patent & ... on 18 August, 2010
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
AID No. 5 of 2009
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
M/S. MAHENDRA PERFUMERY WORKS
Versus
THE ASSISTANT CONTROLLER OF PATENT & DESIGNS & ANR.
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
Date : 18th August, 2010.
Appearance:
Mr. Satyabrata Chakraborty, Adv.
For the petitioner.
Mr. Tarun Aich, Adv.
For the respondent no.2.
The Court :- Time to file affidavit-in-reply is extended by two weeks from date as prayed for by the learned Advocate for the petitioner.
Let the matter be listed on September 9, 2010 as jointly prayed for by the learned Advocates for the parties.
(GIRISH CHANDRA GUPTA, J.) ss.
A.R.(CR).