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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Goa - Subsection

Section 13(1) in Goa Investment Promotion Act, 2014

(1)There shall be constituted a Fund to be called the Goa Investment Promotion Fund and there shall be credited thereto-
(a)any grant or aid received by the Board from the Government;
(b)all sums by way of contributions, fees, grants, gifts, donations, benefactions and any other sums received by the Board.