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[Cites 0, Cited by 0] [Section 66B] [Entire Act]

Union of India - Subsection

Section 66B(1) in The Indian Post Office Rules, 1933

(1)Inland Speed Post Service. - Inland Postal articles may be booked, after obtaining receipts therefor, at the places specified in column (1) of the Schedule below and at the post offices specified in the corresponding entries in column (2) of the said Schedule, for delivery under the Inland Speed Post Service, subject to the following conditions, namely:-