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Rajasthan High Court - Jodhpur

Rajasthan Public Service Commission vs Dev Kanwar Soni on 10 January, 2020

Bench: Vijay Bishnoi, Manoj Kumar Garg

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                  D.B. Spl. Appl. Writ No. 1242/2019

                                   Rajasthan Public Service Commission
                                                                                                     ----Appellant
                                                                      Versus
                                   Dev Kanwar Soni
                                                                                                   ----Respondent


                                   For Appellant(s)         :     Mr.Khet Singh, Adv.
                                   For Respondent(s)        :            -



                                              HON'BLE MR. JUSTICE VIJAY BISHNOI

HON'BLE MR. JUSTICE MANOJ KUMAR GARG Order 10/01/2020 Two weeks' time is granted to learned counsel for the appellant to remove the defects.

(MANOJ KUMAR GARG),J (VIJAY BISHNOI),J 5-NK/-

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