Rajasthan High Court - Jodhpur
Rajasthan Public Service Commission vs Dev Kanwar Soni on 10 January, 2020
Bench: Vijay Bishnoi, Manoj Kumar Garg
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Spl. Appl. Writ No. 1242/2019
Rajasthan Public Service Commission
----Appellant
Versus
Dev Kanwar Soni
----Respondent
For Appellant(s) : Mr.Khet Singh, Adv.
For Respondent(s) : -
HON'BLE MR. JUSTICE VIJAY BISHNOI
HON'BLE MR. JUSTICE MANOJ KUMAR GARG Order 10/01/2020 Two weeks' time is granted to learned counsel for the appellant to remove the defects.
(MANOJ KUMAR GARG),J (VIJAY BISHNOI),J 5-NK/-
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