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State of Punjab - Section

Section 24 in The Punjab School Education Board Employees (Conduct) Regulations, 1978

24. Canvassing of Non-Official or other influence.

- No employee shall bring or attempt to bring, any political personal or other influence to bear upon any authority of the Board to further his interests or the interests of any other person in respect of matters pertaining to his service or the service of such other person, or in respect of any other matter involving a pecuniary or other benefit to him or to such other person.