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State of Andhra Pradesh - Section

Section 27 in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

27. Supply of water in bulk to the Government, Corporation and other local authorities.

- The Board may by agreement, supply water in bulk to the Government including the Central Government, the Corporation or any other local authority or any other public or private undertaking on such terms as to payment and as to the period and the conditions of supply as may be agreed upon between the Board and such authority.