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[Cites 0, Cited by 0] [Section 44(4)] [Section 44] [Entire Act]

State of Punjab - Subsection

Section 44(4)(iv) in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986

(iv)it repeats an appeal already rejected by the authority to whom the appeal is addressed and does not, in the opinion of the Administrative Officer or the Managing Director, as the case may be, disclose any new points or circumstances which afford grounds for re-consideration;