Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Kerala - Subsection

Section 81(b) in The Kerala Agricultural Income Tax Act, 1991

(b)to grant inspection or allow copies to be taken in accordance with the provisions of sections 27, 28 or 30; or