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State of Rajasthan - Section

Section 4 in The Rajasthan Land Revenue (Duties of Tehsildars and Naib-Tehsildars) Rules, 1958

4. Touring by Tehsildar.

- Tehsildars are required to move freely about their Tehsils in order to acquire such personal knowledge of every portion of their charge as is essential for the efficient performance of their duties. Every Tehsildar is required to be on tour beyond a radius of five miles from the Tehsil headquarter for 120 days in a year: the exact period being fixed by the Collector.