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[Cites 0, Cited by 0] [Section 10] [Entire Act]

NCT Delhi - Subsection

Section 10(1) in The Delhi Electricity Reform Act, 2000

(1)The Electricity Trader shall duly comply with the provisions of the Act, rules, regulations, Codes and the orders and directives of the Commission, payment of cross subsidy surcharge and Supply Code and furnish the information which the Commission may require from time to time;