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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Odisha - Subsection

Section 42(6) in Orissa State Financial Corporation General Regulations, 1957

(6)In addition, each member attending a meeting of an Advisory Committee shall be paid his travelling and halting expenses, if any, on such scale as may be fixed by the Board from time to time.