Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 921] [Entire Act] Bengal Presidency - Subsection Section 921(g) in Police Regulations, Bengal , 1943 (g)The nature of leave granted shall be specified in words and not merely by a reference to the leave rules. Leave granted need not be entered until it is actually taken.
