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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Rajasthan - Subsection

Section 67(3) in The Rajasthan Municipalities (Election) Rules, 1994

(3)On such application being made the returning officer shall decide the matter and may allow the application in whole or in part or may reject it into, if it appears to him to be frivolous and unreasonable.