Allahabad High Court
Anarkali vs D.D.C. Pratapgarh And Others on 20 July, 2010
Court No. - 19 Case :- CONSOLIDATION No. - 50 of 2001 Petitioner :- Anarkali Respondent :- D.D.C. Pratapgarh And Others Petitioner Counsel :- R.S.Singh,A.S.Chaudhary,Atiya Abid,Mohd.Abid Ali,P.V.Chaudhary Respondent Counsel :- C.S.C.,D.P. Dwivedi Hon'ble S.C. Chaurasia J.
On the illness slips of Sri Mohd. Abid Ali and Sri A. S. Chaudhary, learned counsel for petitioner, case is adjourned. List in the next cause list.
Order Date :- 20.7.2010 psd