Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Anarkali vs D.D.C. Pratapgarh And Others on 20 July, 2010

Court No. - 19
Case :- CONSOLIDATION No. - 50 of 2001

Petitioner :- Anarkali

Respondent :- D.D.C. Pratapgarh And Others

Petitioner Counsel :- R.S.Singh,A.S.Chaudhary,Atiya Abid,Mohd.Abid
Ali,P.V.Chaudhary

Respondent Counsel :- C.S.C.,D.P. Dwivedi

Hon'ble S.C. Chaurasia J.

 

On the illness slips of Sri Mohd. Abid Ali and Sri A. S. Chaudhary, learned counsel for petitioner, case is adjourned. List in the next cause list.

Order Date :- 20.7.2010 psd