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[Cites 0, Cited by 1] [Section 125] [Entire Act]

State of Bihar - Subsection

Section 125(3) in The Bihar Panchayat Raj Act, 2006

(3)For the Panchayat election the State Election Commission or on being authorised by it the District Election officer (Panchayat) shall appoint Returning Officer (Panchayat) who shall not be below the rank of Block Development officer/ Circle Officer/Deputy Collector.