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State of Maharashtra - Section

Section 79 in The Maharashtra Medical Council Rules, 1967

79. Attendance.

(1)The Registrar and other employees of the Council shall attend office at the hours prescribed by Government for Government Offices in Greater Bombay and at other times when considered necessary.
(2)The Registrar shall not absent himself from duties without permission of the President. The other employees of the Council shall not be absent from their duties without permission of the Registrar.