Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 1066 in The Maharashtra Shops and Establishments Act, 1948 1066. /73827 - Elec-II dated the 28th January, 1966 issued underclause (a) and (b) of sub-section (1) of Section 6-A of theBombay Electricity (Special Powers) Act, 1946.| Sections
