Gujarat High Court
M/S Groupe Seb India Private Limited vs Union Of India on 19 February, 2020
Author: J.B.Pardiwala
Bench: J.B.Pardiwala, Bhargav D. Karia
C/SCA/4452/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 4452 of 2020
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M/S GROUPE SEB INDIA PRIVATE LIMITED
Versus
UNION OF INDIA
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Appearance:
MR SHASHANK SHEKHAR, ADVOCATE FOR GUPTA LAW
ASSOCIATES(9818) for the Petitioner(s) No. 1
PARITOSH R GUPTA(7583) for the Petitioner(s) No. 1
for the Respondent(s) No. 1,2,3,4,5
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CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA
and
HONOURABLE MR. JUSTICE BHARGAV D. KARIA
Date : 19/02/2020
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE J.B.PARDIWALA) Let Notice be issued to the respondents, returnable on 1st April 2020.
Direct service is permitted.
(J. B. PARDIWALA, J) (BHARGAV D. KARIA, J) CHANDRESH Page 1 of 1 Downloaded on : Fri Feb 21 00:05:50 IST 2020