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Himachal Pradesh High Court

Asha Furniture House vs . Anup Kumar Nag & Anr. on 17 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Asha Furniture House vs. Anup Kumar Nag & anr.

Cr. Revision No.561/2022 .

17.3.2023 Present: Mr. R.K. Gautam, Sr. Advocate with Mr. Jai Ram, Advocate, for the petitioner. Mr. Anuj Nag, Advocate, for respondent No.1.

Mr. B.N. Sharma, Mr. Raj Negi, Addl.AGs and Ms. Leena Guleria, Dy. AG, for respondent No.2.

As prayed for by the learned counsel for the r to petitioner, list after two weeks.

( Sushil Kukreja ) Judge 17th March, 2023 (CS) ::: Downloaded on - 17/03/2023 20:34:52 :::CIS