Himachal Pradesh High Court
Asha Furniture House vs . Anup Kumar Nag & Anr. on 17 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Asha Furniture House vs. Anup Kumar Nag & anr.
Cr. Revision No.561/2022 .
17.3.2023 Present: Mr. R.K. Gautam, Sr. Advocate with Mr. Jai Ram, Advocate, for the petitioner. Mr. Anuj Nag, Advocate, for respondent No.1.
Mr. B.N. Sharma, Mr. Raj Negi, Addl.AGs and Ms. Leena Guleria, Dy. AG, for respondent No.2.
As prayed for by the learned counsel for the r to petitioner, list after two weeks.
( Sushil Kukreja ) Judge 17th March, 2023 (CS) ::: Downloaded on - 17/03/2023 20:34:52 :::CIS